Andhra Pradesh High Court - Amravati
The Oriental Ins Co Ltd., Eluru, ... vs Sunkara Vijay, Narsapur Jcjc Anr on 28 April, 2022
HIGH COURT OF ANDHRA PRADESH :: AMARAVATI
MAIN CASE: M.A.C.M.A.No. 3175 of 2016
PROCEEDING SHEET
SL. OFFICE
No. DATE ORDER
NOTE
HCJ
07 & 28.04.2022
RSR, J KSR,J
Learned counsel for the appellant is
present.
No representation on behalf of the
respondent.
Post after Summer Vacation-2022.
______ KSR,J RPD 2 SL. OFFICE No. DATE ORDER NOTE