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Andhra Pradesh High Court - Amravati

The Oriental Ins Co Ltd., Eluru, ... vs Sunkara Vijay, Narsapur Jcjc Anr on 28 April, 2022

              HIGH COURT OF ANDHRA PRADESH :: AMARAVATI

   MAIN CASE:       M.A.C.M.A.No. 3175 of 2016

                              PROCEEDING SHEET


 SL.                                                                     OFFICE
 No.   DATE                            ORDER
                                                                         NOTE
HCJ
 07 & 28.04.2022
      RSR, J     KSR,J

                         Learned counsel for the appellant is
                  present.
                         No    representation   on   behalf   of   the
                  respondent.

Post after Summer Vacation-2022.

______ KSR,J RPD 2 SL. OFFICE No. DATE ORDER NOTE