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[Cites 0, Cited by 0] [Section 13(1)] [Section 13] [Entire Act]

State of Uttar Pradesh - Subsection

Section 13(1)(a) in The U.P. Industrial Development Authorities Centralized Service Rules, 2018

(a)in the case of candidates for the posts specified in Schedule II and candidate for direct recruitment specified in Schedule IV to pass an examination by a Medical Board; and