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[Cites 0, Cited by 0] [Section 73(2)] [Section 73] [Entire Act]

State of Mizoram - Subsection

Section 73(2)(d) in Mizoram Liquor (Prohibition and Control) Act, 2014

(d)for regulating the procedure to be followed and prescribing the matters to ascertain before any licence or permit for the wholesale or retail vend of any intoxicating liquor is granted for any locality;