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[Cites 0, Cited by 0] [Section 61(1)] [Section 61] [Entire Act]

State of Chattisgarh - Subsection

Section 61(1)(a) in Chhattisgarh Excise Act, 1915

(a)under Section 37, Section 38, Section 38-A, Section 39, except on a complaint or report of the Collector or an Excise Officer not below the rank of District Excise Officer as may be authorised by the Collector in this behalf;