Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5B] [Entire Act] State of Rajasthan - Subsection Section 5B(3) in Rajasthan Entertainments and Advertisements Tax Act, 1957 (3)The assessment made under this section shall subject to any order in appeal or revision be final.
