Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Telangana - Section

Section 168 in Telangana District Boards Act, 1955

168. Power of Government to prevent extravagance in establishment.

- If in the opinion of the Government, the number of employees maintained by a Board or whom a Board proposes to maintain, or the remuneration assigned by the Board to such employees or to any other person is excessive, the said Board shall, on being required to do so by the Government, reduce their number or remuneration.