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State of Bihar - Section

Section 5 in The Bihar Forest Service Rules, 1953

5.

The Commission shall announce in each year in such manner as they think fit, the number of vacancies in the service to be filled by direct recruitment on the result of a Competitive Examination and shall invite applications from candidates eligible under Rule 6. The Competitive examination will be conducted by the Commission [*******] [Omitted by S.O. 1313 dated 26.12.1989.].