Supreme Court - Daily Orders
Central Bureau Of Investigation vs Jagat Ram on 5 September, 2023
Author: Pamidighantam Sri Narasimha
Bench: Pamidighantam Sri Narasimha
ITEM NO.49 COURT NO.16 SECTION II-B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CRIMINAL) Diary No(s). 9288/2018
(Arising out of impugned final judgment and order dated 10-05-2017
in CRAS No. 1192/2002 passed by the High Court Of Punjab & Haryana
At Chandigarh)
CENTRAL BUREAU OF INVESTIGATION Petitioner(s)
VERSUS
JAGAT RAM Respondent(s)
(IA No. 48785/2018 - CONDONATION OF DELAY IN FILING)
Date : 05-09-2023 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE PAMIDIGHANTAM SRI NARASIMHA
HON'BLE MR. JUSTICE MANOJ MISRA
For Petitioner(s)
Mr. K M Nataraj, A.S.G.
Ms. Rukhmini Bobde, Adv.
Ms. Aakanksha Kaul, Adv.
Ms. Swati Ghildiyal, Adv.
Mr. Sharath Nambiar, Adv.
Mr. Vatsal Joshi, Adv.
Mr. Arvind Kumar Sharma, AOR
For Respondent(s)
Mr. Sangram S. Saran, Adv.
Mr. Nikhil Jain, AOR
UPON hearing the counsel the Court made the following
O R D E R
List this matter next week.
Signature Not Verified(DEEPAK SINGH) Digitally signed by Deepak Singh Date: 2023.09.06 (ANJU KAPOOR) COURT MASTER (SH) 17:23:56 IST Reason: COURT MASTER (NSH)