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[Cites 0, Cited by 0] [Article 275(1)] [Article 275] [Constitution]

Constitution Subarticle

Article 275(1)(b) in Constitution of India

(b)the costs of such schemes of development as may be undertaken by that State with the approval of the Government of India for the purpose of raising the level of administration of the said areas to that of the administration of the rest of the areas of that State.