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State of Chattisgarh - Section

Section 16 in International Institute of Information Technology (IIIT) University Act, 2013

16. Powers and functions of the Finance Committee.

- The powers and functions of the Finance Committee shall be as follows :
(a)to examine the accounts and scrutinize proposals for expenditure;
(b)to examine annual accounts for financial estimates of the Institute and submit the same to the Board together with comments for the approval of the Board;
(c)to sanction expenditure up to the extent provided in the Statues.