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Delhi High Court - Orders

Malti Devi vs Gaon Sabha & Anr on 11 February, 2019

Author: Anu Malhotra

Bench: Anu Malhotra

$~23
*      IN THE HIGH COURT OF DELHI AT NEW DELHI
+      RSA 222/2017 & CM APPL. 33094/2017
       MALTI DEVI                                        ..... Appellant
                          Through:     Mr. Satyendra Kumar, Adv.

                          versus

       GAON SABHA & ANR                               ..... Respondent
                    Through:          Mr. Anuj Aggarwal, ASC with Mr.
                                      GS Shyamsundar, Adv.

       CORAM:
       HON'BLE MS. JUSTICE ANU MALHOTRA
                        ORDER

% 11.02.2019 At joint request, the matter be renotified for 30.04.2019.

ANU MALHOTRA, J FEBRUARY 11, 2019 vm