Delhi High Court - Orders
Malti Devi vs Gaon Sabha & Anr on 11 February, 2019
Author: Anu Malhotra
Bench: Anu Malhotra
$~23
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ RSA 222/2017 & CM APPL. 33094/2017
MALTI DEVI ..... Appellant
Through: Mr. Satyendra Kumar, Adv.
versus
GAON SABHA & ANR ..... Respondent
Through: Mr. Anuj Aggarwal, ASC with Mr.
GS Shyamsundar, Adv.
CORAM:
HON'BLE MS. JUSTICE ANU MALHOTRA
ORDER
% 11.02.2019 At joint request, the matter be renotified for 30.04.2019.
ANU MALHOTRA, J FEBRUARY 11, 2019 vm