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State of Haryana - Section

Section 17 in Haryana Civil Services (Punishment and Appeal) Rules, 2016

17. Manner of the presentation of appeal or application for revision.

- Every appeal or application for revision preferred under these rules, shall contain material statements and arguments relied upon by the appellant or applicant, shall contain no disrespectful or improper language, and shall be complete in itself. Every such appeal or application for revision shall be submitted through the Head of the office to which the appellant or applicant belong or belonged.