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State of Madhya Pradesh - Section

Section 18 in The M.P. Legislative Assembly Ex-Members (Free Transit By Railway) Rules, 1996

18. Unchanged Coupons.

- Any ex-member found travelling on un-exchanged rail travel coupon shall be considered as travelling without a ticket, and shall be liable to the prescribed penalties. In such cases, the fares and excess charges shall be paid by such ex-member in cash.