Rajasthan High Court - Jaipur
Rajasthan State Road Transport ... vs Vikram Singh S/O Shri Roshan Singh on 29 July, 2021
Author: Manoj Kumar Vyas
Bench: Manoj Kumar Vyas
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Second Appeal No. 57/2019
Rajasthan State Road Transport Corporation Through Its
Managing Director
----Appellant
Versus
Vikram Singh S/o Shri Roshan Singh
----Respondent
Connected With S.B. Execution Second Appeal No. 1/2020 Vikram Singh S/o Roshan Singh
----Appellant Versus Savarmal Verma and Anr
----Respondents S.B. Execution Second Appeal No. 2/2020 Vikram Singh S/o Roshan Singh
----Appellant Versus Rajasthan State Road Transport Corporation and Anr
----Respondents For Appellant(s) : Mr. Shailendra Sharma for Mr. Alok Chaturvedi Mr. Santosh Kumar Soni For Respondent(s) : Mr. Vijay Pathak, (for Vikram Singh) HON'BLE MR. JUSTICE MANOJ KUMAR VYAS Order 29/07/2021 This matter has come-up on an application (IA No.1/2021) filed under Section 151 of CPC for final disposal of the appeal.
List again on 20.08.2021.
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