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Rajasthan High Court - Jaipur

Rajasthan State Road Transport ... vs Vikram Singh S/O Shri Roshan Singh on 29 July, 2021

Author: Manoj Kumar Vyas

Bench: Manoj Kumar Vyas

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                     S.B. Civil Second Appeal No. 57/2019

                                    Rajasthan State Road              Transport        Corporation      Through    Its
                                    Managing Director
                                                                                                         ----Appellant
                                                                         Versus
                                    Vikram Singh S/o Shri Roshan Singh
                                                                                                      ----Respondent

Connected With S.B. Execution Second Appeal No. 1/2020 Vikram Singh S/o Roshan Singh

----Appellant Versus Savarmal Verma and Anr

----Respondents S.B. Execution Second Appeal No. 2/2020 Vikram Singh S/o Roshan Singh

----Appellant Versus Rajasthan State Road Transport Corporation and Anr

----Respondents For Appellant(s) : Mr. Shailendra Sharma for Mr. Alok Chaturvedi Mr. Santosh Kumar Soni For Respondent(s) : Mr. Vijay Pathak, (for Vikram Singh) HON'BLE MR. JUSTICE MANOJ KUMAR VYAS Order 29/07/2021 This matter has come-up on an application (IA No.1/2021) filed under Section 151 of CPC for final disposal of the appeal.

List again on 20.08.2021.

(MANOJ KUMAR VYAS),J Priyanka/20-22 (Downloaded on 02/08/2021 at 09:44:58 PM) Powered by TCPDF (www.tcpdf.org)