Bombay High Court
Kifs Motors Private Limited vs State Of Maharashtra on 29 March, 2023
Bench: Nitin Jamdar, Abhay Ahuja
Board Sr.No.:-1
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION NO. 2512 OF 2021
Modi Car Agencies Pvt. Ltd. ....PETITIONER
V/S
The State Of Maharashtra And 2 Ors. ....RESPONDENT
WITH WRIT PETITION NO. 2888 OF 2021 Fortpoint Automotive Mumbai Pvt. Ltd. ....PETITIONER V/S State Of Maharashtra Through Law And ....RESPONDENT Judiciary Department And Another WITH WRIT PETITION NO. 166 OF 2023 Cornerstone Automobiles ....PETITIONER V/S State Of Maharashtra ....RESPONDENT WITH WRIT PETITION NO. 167 OF 2023 Cherry Corporation ....PETITIONER V/S State Of Maharashtra ....RESPONDENT WITH WRIT PETITION NO. 168 OF 2023 Page 1/12 ::: Uploaded on - 29/03/2023 ::: Downloaded on - 31/03/2023 00:48:27 ::: Sablok Cars ....PETITIONER V/S State Of Maharashtra ....RESPONDENT WITH WRIT PETITION NO. 169 OF 2023 Satish Motors(akola) Pvt. Ltd. Through Its ....PETITIONER Director Satish Shantimal Lodha V/S The State Of Maharashtra Through Its Secretary ....RESPONDENT Finance Department WITH WRIT PETITION NO. 170 OF 2023 Dhoot Motors Private Limited ....PETITIONER V/S State Of Maharashtra ....RESPONDENT WITH WRIT PETITION NO. 171 OF 2023 Ratnapprabha Motors ....PETITIONER V/S The State Of Mahrashtra Through The Secretary ....RESPONDENT WITH WRIT PETITION NO. 172 OF 2023 Sarra Motors Pvt Ltd ....PETITIONER V/S State Of Maharashtra ....RESPONDENT WITH Page 2/12 ::: Uploaded on - 29/03/2023 ::: Downloaded on - 31/03/2023 00:48:27 ::: WRIT PETITION NO. 173 OF 2023 Newaskar Automobiles ....PETITIONER V/S State Of Maharashtra Through The Secretary ....RESPONDENT WITH WRIT PETITION NO. 174 OF 2023 Bhuvan Wheels Private Limited ....PETITIONER V/S State Of Maharashtra, Through The Secretary....RESPONDENT WITH WRIT PETITION NO. 175 OF 2023 Dhanlaxmi Automobiles ....PETITIONER V/S State Of Maharashtra ....RESPONDENT WITH WRIT PETITION NO. 176 OF 2023 Sablok Cars ....PETITIONER V/S State Of Mahrashtra Through The Secretary ....RESPONDENT WITH WRIT PETITION NO. 177 OF 2023 Shree Ram Bikes Scooters ....PETITIONER V/S State Of Maharashtra ....RESPONDENT WITH Page 3/12 ::: Uploaded on - 29/03/2023 ::: Downloaded on - 31/03/2023 00:48:27 ::: WRIT PETITION NO. 178 OF 2023 Fine Autolines ....PETITIONER V/S State Of Maharashtra ....RESPONDENT WITH WRIT PETITION NO. 179 OF 2023 Salasar Wheels Private Limited Through ....PETITIONER Director Bhushan Bihani V/S State Of Maharashtra Thorugh The Secretary ....RESPONDENT WITH WRIT PETITION NO. 180 OF 2023 Satish Motors Pvt Ltd ....PETITIONER V/S The State Of Maharashtra ....RESPONDENT WITH WRIT PETITION NO. 181 OF 2023 Raj Auto ....PETITIONER V/S State Of Maharashtra ....RESPONDENT WITH WRIT PETITION NO. 406 OF 2023 Raghuvir Motor Agencies Pvt Ltd ....PETITIONER V/S State Of Maharashtra ....RESPONDENT Page 4/12 ::: Uploaded on - 29/03/2023 ::: Downloaded on - 31/03/2023 00:48:27 ::: WITH WRIT PETITION NO. 407 OF 2023 Sanya Motors Private Limited ....PETITIONER V/S State Of Maharashtra ....RESPONDENT WITH WRIT PETITION NO. 408 OF 2023 Shree Ram Bikes Scooters ....PETITIONER V/S State Of Maharashtra ....RESPONDENT WITH WRIT PETITION NO. 409 OF 2023 Salasar Wheels Private Limited ....PETITIONER V/S State Of Maharashtra ....RESPONDENT WITH WRIT PETITION NO. 410 OF 2023 Cherry Corporation ....PETITIONER V/S State Of Maharashtra Through The Secretary ....RESPONDENT WITH WRIT PETITION NO. 423 OF 2023 Kankariya Automobiles Private Limited ....PETITIONER V/S State Of Maharashtra ....RESPONDENT Page 5/12 ::: Uploaded on - 29/03/2023 ::: Downloaded on - 31/03/2023 00:48:27 ::: WITH WRIT PETITION NO. 478 OF 2023 Dhanlaxmi Motors ....PETITIONER V/S State Of Maharashtra ....RESPONDENT WITH WRIT PETITION NO. 479 OF 2023 Rironsi Automotive ....PETITIONER V/S State Of Maharashtra ....RESPONDENT WITH WRIT PETITION NO. 2904 OF 2021 Fortpoint Automotive Mumbai Pvt Ltd ....PETITIONER V/S The State Of Maharashtra And Anr ....RESPONDENT WITH WRIT PETITION NO. 446 OF 2022 Sap Holdings And Leasing Pvt. Ltd. ....PETITIONER V/S The State Of Maharashtra And 2 Ors. ....RESPONDENT WITH WRIT PETITION NO. 1749 OF 2021 Metro Motors Auto Hangar Division ....PETITIONER V/S State Of Maharashtra And 3 Ors. ....RESPONDENT Page 6/12 ::: Uploaded on - 29/03/2023 ::: Downloaded on - 31/03/2023 00:48:27 ::: WITH WRIT PETITION NO. 2834 OF 2021 Fortpoint Automotive (cars) Pvt. Ltd. ....PETITIONER V/S State Bank Of Maharashtra And Anr ....RESPONDENT WITH WRIT PETITION NO. 4053 OF 2022 Modi Car Agencies Pvt. Ltd. ....PETITIONER V/S The State Of Maharashtra And 2 Others ....RESPONDENT WITH WRIT PETITION NO. 4055 OF 2022 Krishiv Motors Pvt Ltd ....PETITIONER V/S The State Of Maharashtra And 2 Ors ....RESPONDENT WITH WRIT PETITION NO. 439 OF 2022 Sap Holdings And Leasing Pvt. Ltd. ....PETITIONER V/S The State Of Maharashtra And 2 Ors ....RESPONDENT WITH WRIT PETITION LODGING NO. 6743 OF 2022 Ishna Motors ....PETITIONER V/S State Of Maharashtra And Anr. ....RESPONDENT Page 7/12 ::: Uploaded on - 29/03/2023 ::: Downloaded on - 31/03/2023 00:48:27 ::: WITH WRIT PETITION NO. 3727 OF 2021 Krishiv Motors Pvt. Ltd. ....PETITIONER V/S The State Of Maharashtra And 2 Ors. ....RESPONDENT WITH WRIT PETITION NO. 2561 OF 2021 S C Auto Agencies Pvt Ltd ....PETITIONER V/S The State Of Maharashtra And 2 Ors ....RESPONDENT WITH WRIT PETITION LODGING NO. 3658 OF 2023 Kifs Motors Private Limited ....PETITIONER V/S State Of Maharashtra ....RESPONDENT WITH WRIT PETITION NO. 56 OF 2023 Infinity Autolinks Private Limited ....PETITIONER V/S State Of Maharashtra And 2 Ors. ....RESPONDENT WITH WRIT PETITION LODGING NO. 24664 OF 2022 Spectra Motors Limited ....PETITIONER V/S State Of Maharashtra And 2 Ors ....RESPONDENT Page 8/12 ::: Uploaded on - 29/03/2023 ::: Downloaded on - 31/03/2023 00:48:27 ::: WITH WRIT PETITION NO. 2858 OF 2021 Fortpoint Automotive Private Limited ....PETITIONER V/S The State Of Maharashtra And Anr. ....RESPONDENT WITH WRIT PETITION NO. 2877 OF 2021 Fortpoint Automotive Private Limited ....PETITIONER V/S The State Of Maharashtra And Anr ....RESPONDENT WITH WRIT PETITION NO. 322 OF 2022 Fortpoint Automotive Pvt.ltd. ....PETITIONER V/S State Of Maharashtra And Anr. ....RESPONDENT WITH WRIT PETITION NO. 2161 OF 2021 Sharayu Autolinks Pvt. Ltd. ....PETITIONER V/S The State Of Maharashtra And 2 Ors. ....RESPONDENT WITH WRIT PETITION NO. 2387 OF 2021 Vcm Agencies Pvt Ltd ....PETITIONER V/S The State Of Maharashtra And 2 Ors ....RESPONDENT Page 9/12 ::: Uploaded on - 29/03/2023 ::: Downloaded on - 31/03/2023 00:48:27 ::: WITH WRIT PETITION NO. 2194 OF 2021 Modi Motors Agencies Pvt. Ltd. ....PETITIONER V/S The State Of Maharashtra And 2 Ors ....RESPONDENT WITH WRIT PETITION NO. 5231 OF 2022 Vidarbha Automobile Dealers Association ....PETITIONER Through Achal A Gandhi V/S State Of Maharashtra Through The Secretary ....RESPONDENT WITH WRIT PETITION NO. 2840 OF 2021 Fortpoint Automotive (cars) Pvt. Ltd. ....PETITIONER V/S State Of Maharashtra And Another ....RESPONDENT WITH WRIT PETITION NO. 3792 OF 2021 Ishna Motors ....PETITIONER V/S State Of Maharashtra And Anr. ....RESPONDENT WITH WRIT PETITION LODGING NO. 7052 OF 2022 Modi Car Agencies Pvt Ltd ....PETITIONER V/S The State Of Maharashtra And 2 Ors ....RESPONDENT Page 10/12 ::: Uploaded on - 29/03/2023 ::: Downloaded on - 31/03/2023 00:48:28 ::: Mr. Ratan Samal a/w Mr.Manohar Samal for the Petitioners in WP Nos. 2161/2021, 446/2022 and 439/2022. Ms.Swatantri Waghmare for Res No.1 in WP No.2834/2021. Mr.Bharat Raichandani a/w Ms.Juhi Bahirwani i/b M/s Veritas Legal for the Petitioners in WP No.1749/2021. Ms.Nikita Badheka i/by Ms.Lata Nagal, Advocates for the Petitioners in WPLs No.24664/2022 and 56/2023. Mr.Bharat Raichandani a/w Mr.Rishabh Jain i/b M/s UBR Legal for the Petitioners in WP No.3792/2021 and WPL No.6743/2022, WPL 7052/2022. Mr.V.A.Sonpal, Special Counsel with Ms.Jyoti Chavan, AGP for the State in WP Nos.2194/2021, 2387/2021, 4053/2022, 4055/2022.
Mr.V.A.Sonpal, Special Counsel a/w Ms.P.H.Kantharia, GP for the State in WP No.2512/2021. Mr.V.A.Sonpal, Special Counsel a/w Mr.Hemant Haryan, AGP for the State in WP No.3792/2021,WPL No.6743/2022. Mr.V.A.Sonpal, Special Counsel a/w Mr.Himanshu Takke, AGP for the State in WP No.2561/2021, 3727/2021. Ms.Jyoti Chavan, AGP for the State in WP Nos.446/2022, 439/2022.
Mr.Himanshu Takke, AGP for the State in WPL Nos.7052/2022, 24664/2022. Mr.Vaibhav Shukla a/w Ms.Ira Mishra i/b Mr. Prabhakar Jadhav, for the Petitioners in WPs No.2840/2021, 2877/2021, 2834/2021, 1749/2021, 322/2021, 2858/2021, 2904/2021, 2888/2021, 2834/2021. Mr.Shashikant Gaikwad i/by Mr.Sharad Bhattad for the Petitioner in WP No.5231/2022, 3686/2020, 3658/2020.
CORAM : HON'BLE SHRI JUSTICE NITIN JAMDAR & HON'BLE SHRI JUSTICE ABHAY AHUJA, JJ DATE : 29th March, 2023 Page 11/12 ::: Uploaded on - 29/03/2023 ::: Downloaded on - 31/03/2023 00:48:28 ::: P.C. :
S. O. to 12/04/2023 ( at 2.30 pm).
( ASSOCIATE ) Page 12/12 ::: Uploaded on - 29/03/2023 ::: Downloaded on - 31/03/2023 00:48:28 :::