Madhya Pradesh High Court
Shir Ramnath Singh Homoeopathic ... vs Union Of India Thr. on 13 December, 2016
1 WP. 8301.2016
13.12.2016
Shri Dharmendra Dwivedi, Advocate for the
petitioner.
Shri Vivek Khedkar, Asstt. Solicitor General
for the respondent-Union of India.
Shri Pravin Newaskar, Government Advocate for the respondent No.2/State.
Let the case be taken up tomorrow (14.12.2016) to enable the petitioner to file copies of the orders of recognition granted in favour of the petitioner-institute in the earlier years.
Copy of the petition along with annexures be supplied to AG Office today itself.
Registry is directed to reflect the name of AG Office in the cause list.
(Sheel Nagu) (S.K.Awasthi)
Judge Judge
yog/