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Madhya Pradesh High Court

Shir Ramnath Singh Homoeopathic ... vs Union Of India Thr. on 13 December, 2016

                                  1                  WP. 8301.2016


       13.12.2016
            Shri Dharmendra Dwivedi, Advocate for the
       petitioner.
            Shri Vivek Khedkar, Asstt. Solicitor General
       for the respondent-Union of India.

Shri Pravin Newaskar, Government Advocate for the respondent No.2/State.

Let the case be taken up tomorrow (14.12.2016) to enable the petitioner to file copies of the orders of recognition granted in favour of the petitioner-institute in the earlier years.

Copy of the petition along with annexures be supplied to AG Office today itself.

Registry is directed to reflect the name of AG Office in the cause list.





       (Sheel Nagu)                            (S.K.Awasthi)
         Judge                                     Judge
yog/