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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Karnataka - Subsection

Section 14(c) in Karnataka Industrial Areas Development Act, 1966

(c)to provide or cause to be provided amenities [,industrial infrastructural facilities] [Inserted by Act 11 of 1997 w.e.f. 18.8.1997] and common facilities in industrial areas and construct and maintain or cause to be maintained works and buildings therefor;