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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Andhra Pradesh - Subsection

Section 15(1) in The Andhra Pradesh Prevention Of Begging Act, 1977

(1)Any beggar may present himself for admission into any certified institution and the Superintendent of the Institution shall, after satisfying himself that the he is a beggar, admit him to such institution.