Punjab-Haryana High Court
Bharti Axa General Insurance Company vs Gurmeet Singh And Ors on 25 February, 2015
Author: Jaspal Singh
Bench: Jaspal Singh
IN THE HIGH COURT OF PUNJAB & HARYANA, CHANDIGARH
FAO No.2796 of 2013 (O & M)
Date of Decision: February 25, 2015
Bharti AXA General Insurance Company Limited
..... APPELLANT
VERSUS
Gurmeet Singh & others
..... RESPONDENTS
...
CORAM: HON'BLE MR. JUSTICE JASPAL SINGH ...
PRESENT: - Mr. Rajbir Singh, Advocate, for Mr. Sanjeev Goel, Advocate, for the appellant. Mr. Ashit Malik, Advocate, for respondent Nos.1 to 3.
Mr. Rahul Jain, Advocate, for Mr. Kuldeep Tiwari, Advocate, for respondent Nos.4 and 5.
. . .
Jaspal Singh, J The appeal stands decided vide separate judgment of even date rendered in FAO No.2795 of 2013 titled 'Bharti AXA General Insurance Company Limited Vs. Amarjeet Kaur & others'.
(Jaspal Singh)
February 25, 2015 Judge
avin
AVIN KUMAR
2015.03.17 14:37
I attest to the accuracy and
authenticity of this document
High Court of Punjab & Haryana at Chandigarh