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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Maharashtra - Subsection

Section 28(2) in Maharashtra Groundwater (Development and Management) Act, 2009

(2)The provisions of the Code of Criminal Procedure, 1973 shall apply to any search or seizure under this section a-. they apply to any search or seizure made under the authority of a warrant issued under section 93 of the said Code.