Section 106BG in Uttarakhand Panchayati Raj Act, 2016
106BG. Discharging firearms, etc.
- Whoever discharges firearms or lets off fireworks or fire- balloons, or engages in a game, in such a manner as to cause, or to be likely to cause, danger to persons passing by feir to damage of or dwelling or working in the neighborhood, or risk of injury of life arises or likely to arise or property shall be liable on conviction to a fine which my extend to twenty rupees or as may be prescribed.
