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[Cites 0, Cited by 0] [Section 35] [Entire Act]

Union of India - Subsection

Section 35(2) in The Juvenile Justice (Care And Protection Of Children) Rules, 2007

(2)There shall be no discrimination in selection of foster parents on the basis of caste, religion, ethnic status, disability, or health status and the best interest of the child shall be paramount in deciding foster care placement.