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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Tamilnadu - Subsection

Section 13(b) in Tamil Nadu Electricity Regulatory Commission Intra State Open Access Regulations, 2005

(b)The application shall be accompanied by a non-refundable application registration fee of Rs.1000/ (one thousand), payable in the manner to be decided by the SLDC;