Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 17(2)] [Section 17] [Entire Act]

Union of India - Subsection

Section 17(2)(b) in The Mines And Minerals (Development And Regulation) Act, 1957

(b)state whether [reconnaissance, prospecting or mining operations] [ Substituted by Act 38 of 1999, Section 15, for " prospecting or mining operations" (w.e.f. 18.12.1999).] will be carried out in the area; and