Calcutta High Court
Huawei Technologies Co Ltd (Sr ... vs The Controller Of Patents And Designs on 27 August, 2024
OCD-14
ORDER SHEET
IPDPTA/45/2023
IN THE HIGH COURT AT CALCUTTA
SPECIAL JURISDICTION
ORIGINAL SIDE
[Commercial Division]
HUAWEI TECHNOLOGIES CO LTD (SR 31/2020/PT/KOL)
-VS-
THE CONTROLLER OF PATENTS AND DESIGNS
BEFORE:
The Hon'ble JUSTICE KRISHNA RAO
Date : August 27, 2024..
Appearance:
Mr. Paritosh Sinha, Adv.
Mr. K. K. Pandey, Adv.
...for the appellant
Mr. Nandalal Singhania, Adv.
Ms. Rini Bhattacharyya, Adv.
...for the respondents
The Court: Mr. Paritosh Sinha, learned advocate, is appearing for the appellant.
Mr. Nandalal Singhania, learned advocate, is appearing for the respondents.
Counsel for the appellant submits that by an order dated 2nd August, 2024 this Court has directed the department to place all the records of IPDPTA/45/2023 along with IPDPTA/59/2023 and IPDPTA/79/2023 and as such all the documents are available on record and prayed for fixing a date for hearing of the matter.
2
In view of the submission made by the counsel for the appellant, let the matter appear on 8th November, 2024 at 2:00 pm. (KRISHNA RAO, J.) sp3