Calcutta High Court
Commissioner Of Income Tax vs M/S Greenply Inds. Ltd on 12 March, 2014
Author: Girish Chandra Gupta
Bench: Girish Chandra Gupta
ORDER SHEET
ITAT 218 OF 2013
GA No. 3523 of 2013
IN THE HIGH COURT AT CALCUTTA
ORIGINAL SIDE
COMMISSIONER OF INCOME TAX, CENTRAL-I
Versus
M/S GREENPLY INDS. LTD
BEFORE:
The Hon'ble JUSTICE GIRISH CHANDRA GUPTA
The Hon'ble JUSTICE SUDIP AHLUWALIA Date : 12th March, 2014.
Appearance:
Mr. P.K. Bhowmick, Adv.
The Court :- On the prayer of the learned Advocate for the appellant, let the matter appear in the list after two weeks. Service in the meantime. Affidavit-of-service be filed.
(GIRISH CHANDRA GUPTA, J.) (SUDIP AHLUWALIA, J.) cs.