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Calcutta High Court

Commissioner Of Income Tax vs M/S Greenply Inds. Ltd on 12 March, 2014

Author: Girish Chandra Gupta

Bench: Girish Chandra Gupta

                                     ORDER SHEET
                                  ITAT 218 OF 2013
                                GA No. 3523 of 2013
                           IN THE HIGH COURT AT CALCUTTA
                                    ORIGINAL SIDE



                                             COMMISSIONER OF INCOME TAX, CENTRAL-I
                                                                            Versus
                                                            M/S GREENPLY INDS. LTD



      BEFORE:
      The Hon'ble JUSTICE GIRISH CHANDRA GUPTA

The Hon'ble JUSTICE SUDIP AHLUWALIA Date : 12th March, 2014.

Appearance:

Mr. P.K. Bhowmick, Adv.
The Court :- On the prayer of the learned Advocate for the appellant, let the matter appear in the list after two weeks. Service in the meantime. Affidavit-of-service be filed.
(GIRISH CHANDRA GUPTA, J.) (SUDIP AHLUWALIA, J.) cs.