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[Cites 0, Cited by 0] [Section 21(1)] [Section 21] [Entire Act]

State of Jharkhand - Subsection

Section 21(1)(vii) in The Chota Nagpur Rural Police Act, 1914

(vii)he shall observe and from time to time report to the officer in-charge of the said police-station the movements of all bad characters in his village;