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[Cites 0, Cited by 0] [Section 43] [Entire Act]

State of Tamilnadu - Subsection

Section 43(2) in Tamil Nadu Farmers' Management of Irrigation Systems Election Rules, 2003

(2)After the ballot paper has been taken back, the words shall be recorded on its back as "cancelled-voting procedure violated" and signature affixed below these words and all such ballot papers shall be kept separately bundled and properly accounted for.