Supreme Court - Daily Orders
Anil Vasantrao Deshmukh vs The State Of Maharashtra on 18 August, 2021
Bench: D.Y. Chandrachud, M.R. Shah
SLP(Crl) 5821/2021
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ITEM NO.23 Court 4 (Video Conferencing) SECTION II-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.) No.5821/2021
(Arising out of impugned final judgment and order dated 22-07-2021
in WP No.1904/2021 passed by the High Court of Judicature at
Bombay)
ANIL VASANTRAO DESHMUKH Petitioner(s)
VERSUS
THE STATE OF MAHARASHTRA & ORS. Respondent(s)
(With appln.(s) for I.R. and IA No.95374/2021-EXEMPTION FROM FILING
C/C OF THE IMPUGNED JUDGMENT)
Date : 18-08-2021 This petition was called on for hearing today.
CORAM :
HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
HON'BLE MR. JUSTICE M.R. SHAH
For Petitioner(s) Mr. Amit Desai, Sr. Adv.
Mr. Kapil Sibal, Sr. Adv.
Mr. Kamlesh Ghumre, Adv.
Mr. S. Hari Haran, Adv.
Ms. Jaikriti S Jadeja, AOR
Mr. Gopalkrishna Shenoy, Adv.
Ms. Sonali Jadhav, Adv.
Mr. Adit S Pujari, Adv.
Mr. Anand Dagga, Adv.
Ms. Bhavana Duhoon, Adv.
Mr. Shakul Ghatole, Adv.
Signature Not Verified
Digitally signed by
Chetan Kumar
Date: 2021.08.19
18:48:04 IST
Reason:
SLP(Crl) 5821/2021
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For Respondent(s) Mr. Aman Lekhi, ASG
Mr. K.M. Nataraj, ASG
Mr. Zoheb Hossain, Adv.
Mr. Kanu Agrawal, Adv.
Mr. Arvind Kumar Sharma, AOR
Dr. Gunratan Sadavarte, Adv.
Mr. Raj Singh Rana, AOR
Mr. Pankaj Kumar Singh, Adv.
Mr. Pawan Kumar Shukla, Adv.
Mr. Kamal Kumar Pandey, Adv.
Dr Jayshree Patil, Respondent-in-person
UPON hearing the counsel the Court made the following
O R D E R
1 We have heard Mr Amit Desai, learned senior counsel for the petitioner, Mr Aman Lekhi, learned Additional Solicitor General for the Central Bureau of Investigation and Dr Jayshree Patil, the third respondent in-person.
2 Having considered the submissions, no case for interference under Article 136 of the Constitution is made out. There is no error in the impugned judgment.
3 The Special Leave Petition is dismissed.
4 Pending applications, if any, stand disposed of.
(CHETAN KUMAR) (SAROJ KUMARI GAUR)
A.R.-cum-P.S. COURT MASTER