Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Tamilnadu - Subsection Section 2(c) in Tamil Nadu Panchayats (Opening and Maintenance of Market) Rules, 2000 (c)"market" means a place used by the public for buying and selling goods and includes shandy or any other name by which, the place is called by the local public;
