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[Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act]

State of Uttar Pradesh - Subsection

Section 6(2)(i) in The Uttar Pradesh Public Health And Epidemic Diseases Control Act, 2020

(i)the District Authority may require any person or organisation dealing in tentage or temporary structures to erect so much of tentage or