Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 62 in Punjab Waqf Rules, 2018 62. Seal of the Tribunal [Section 109 xxv]. - The official seal of the Tribunal shall be such, as the State Government may specify.
