Karnataka High Court
Baddu Hemala vs The Spl Land Acquisition Officer on 28 August, 2008
Bench: K.Sreedhar Rao, B Sreenivase Gowda
EN THE HIGH COURT OF KARNATAKA
CERCUIT BENCH AT' GULBARGA
iZ}A'i'.E§[} Tms THE 'LZSTH my OF AUGUST ':§:'f)()«é3 j;
PRESENT
'THE HQWBLE MR. JUSTICE SREEDEEAE RAOV"
AND
THE HONBLE MR. JUSTICE B.
MFANO. 7355/20(3?~----a,.é§<3)"%¢j1ear «M?A'N¢s;'%125'i4/06,
7347/07, 7348/07, 73549/07;:';;35{},z%o7,,"*?f;3§_1;07, 7353/07,
7354/01
_BE:'§'WEEN:
MFA 7355/07
1. Baddu Qiéfnfiia agé:
3. Harisi11gh Baddu :'
Beth r/ Sa,i€vbeeréi11;}i%fi,
Tag: Chincijoili Dist. G--L1lbaI'g3;V
[ (125;Si%i7é;3§'gajjanshézty,adv.)
1.} 'La{1d"ACq11i$ition <:>rficer,
M 8:; _C14'u,£baI*ga.
2. E}xcc'1.1£§v€VEr1g'tnc:cr, MI. DI}.
Bidar.
H .
. . Appellants
, . k§%es,'pond€:r:ts
' _ my sfi .Jaga£i¢§és,3iI1'f§Jundarg'L, AGA.)
(By Sri Jagadeesh Mundarg, AGA.)
MFA 12514536
BETWEEN
1. Babumiya s/0 Sharfoddixl,
Age. 60 years, Occ: AgIicL1lt1;re,4
2. Shaikh Moinuddin s/0 Sharfodééng _
Age: 58 years, Occ: Ag*i,<:11It1ir¢;- _
R/0 Salebeeranafli viHagé;«. '_ .
Tq. Chincholli Dist. Guibarga. APPELI,-ANTS
(By Sri SS. 3 V'
1. The Sp}. Lam tKccfVi1~.i$ifit)i?a::_"TC3ffict:r,
M 85 Mmé. Guibarga. '
t§3Kc(§i;f:ivE :'Efigineer4 D11.
.%_Bma.i__ _ 2
A ...Rf:Sp011d€.I1tS
gggg 734*:%./Q3 %
5 _. Ajcemsab
_' .A'gg:" '35 years,
V _ ' 'vrmuboob Ali Buramzab,
., ;Age: 57 years.
Bath Occ: Agiculture
R/0 Salebeerarlalli Village
Tq: Chincheili dist: Gulbarga. APPELIANTS
4/
. V IXNDS
(By Sri S.S. Sajjanshetty, adv.)
AN9:
1. The 3131. Land Acquisition Ofi"ic;<3_r,
M 8; M.I.P. Gulbarga
2. Executive Enginecr, MI; 3):}.
V '.~.._.Z."R'C§3}:K)IldCI1tS
{By Sri Jagadeesh MI.mda.rgi;A{}A.} *
MFA 7348 [ 07
1. Ratnu R1;pVl:aV1,'=._ '::~ V
2. Rama - V I
Agra: 60 *
_ Bothrijci Salezbeftranaliivvillage
"'I.'q: (£hiI1¢;11oiii.Dist:
% V APPELLANTS
[B_y"S_1'i 3,3, Saj§a"I;shetty, adv.)
% ;;_ *rhe sp1.' :,;m Acquisition Officer,
" &'TPaf:I.P. Gulbarg;-L
Engineer, MI. Dn.
« t (Bj§9 Sri Jagadeesh Mundang, AGA.)
..'Rcspondents
|
MFA 7349 [07
1. Irappa Mogalappa age: 60 years. « .
2. C}ha1amma'I'u1ajappa age; 55 yeaxag. '
Both Qcc: Agi'iC1.11t1.II'(':':
R/0 Salebcaranahafli village
Tq. Chincholli Dim: Gulbanga. _» APFELLAMFS
(By Sri 8.8. Saj_janshctty,..V:ad'v;.}L "
AND:
3. The Sp}.
M&M.I.P. c;u1;:agga,%»%4 * .
4. Executive . ' '
. . ...Resp0ndeI2ts
(By Sri J.agadeeéi1.,Mu:1da}~@7, AGA.)
érasmddy,
V' . Aga: 3:5 'yaears; -¥;_*c€:: Agziculture
R/0 Saiabefiranalfi viilagc,
' .>ChiI'.lCh0i«.1i Dist: Guibarga. APPELLANT'
8.9-. Sajianshetty, adv.)
V _'§g'I'I1e Sp}. Land Acquisition Offitieir,
M 85 M.LP, C'xu}ba.rga,
2. Executive Elxgneer, MI. D11.
Bidar. . . Eespondents
(By Stri Jagadeesh Mundargi, AGA.)
MFA. 7351[0'7
. Basaredéy 5/0 Sangareddy age: -3 »<
in-L
2. Yankareddy Nagamddy age:
3. Subhashrttdcly Nagarcddy age-:' V'
4. Rajamddy Nagarecitiy
E3. Mohanreddy Naggfitddy
All r/0 sa1¢bccr;ma1i:;y11L¢gei::"%% =
Tq. 9113;191:912: I}iVsVtv:_VGs;;1ba;*fga_'. APPELLANTS
(By Sri S.S. .'
AND:
The" Acqiiiéitfion Oificer,
7 M M. %
2. Exaéufivé ;i:~p;g§:méer, Mi. Du.
' ' Eider. "
' é " 'T 1 Jfigafieesh Mundargi, AGA.)
. . . Respondents
;nv_I_§:_3w'%*z3vés3go7 , ' -Sh:a11kra1nma Tukkappa age: 65 years. 4' _2.r Pirabhu Saiba1:u1a.agc: 38 yrs. Marathi Saibanna age: .36 yrs. V. A1} Qcc: Agiculture R/9 ,Saiebeer'aI1aI1i viiiage %/ Tq: Chinchooli }Z):ist:Gu1barga. API?EI,.i,}A:¢'fS 3 V % (By Sri S.S. Sajjanshetty, adv.) ANID: _
1. The Spl. Land Acquisition ot35ce;g[% k M 85 M.I.P'. Gulbarga. _ '
2. Executive Engneer, MI. Di1." " 'V V Bidar. ' Ningayya S;aibann'agf:;_ 65 __ * (Dec: Ag'ic1,1If111--'~"'-<_, V _ 12 /{:2 saxebeemnam vi1:ag"e W Tq: Chincholli di.~'~:.t:'G1,1I'23aiga;'~"' APPELLANT msp1;' I,a_3{1 $ ;§7+.r§quisitioI"i Officer, M & M';~--uE.I~'.--._ G11f a. E1.: e::utjve }Z43n@'neer, MI. 1311. .__Bi:ia1", V. Sagdeesh Mundargi, AGA.) . . fiespendcnts 7355537 Radhamma Vithal age: 50 ycazrs.
2. Saibanna Vithal age: 38 years. %/ Bath I"/C} Salebeeranafli village, Tq, Chinchflfii dist: Guibarga. {By Sri S.S. Sajjanshetty, adv,.)_ AND: 2
1. The Sp}. Land Acq11isit3£§12A_OiTi<$é:':4; ?_ MI<'3sM.I.P,Gulbarga. % L *
2. Executive Enginttér, MI:.'D3i';1'.~. .' Bidar. % % _ " .,..Resp(3ndents (By Sri Jagadeéfihi155.1Ind3ar2§;~%iAGf%i KFA 7357 Sharu s/0 V' _ Agc--43 y::a:m3, Ocu: Agricu}tu:I:'e R~f_0 sa:ebe:;r~a.na11i "Tq:V'C11Aitir:h€:}:3i Guibarga. APPELLANT TV V ELMD:
, adv.) H 1 ;-- TV1"i"2eeVTL'.S~131."};§31:1<?: ACqt1iSi3,'i€)I} Officcr, .83 Gnlbarga.
F' .2';"'E;§;mutive Engineer, MI. 1311. D? Sri Jagdcesh Mundargi, ASA.)
-. _ " Bidar.
V ' V . . . Respondents These Misceflaneaus First Appeals are filed U/3.541(1) of the LA Act against. the «Judgment and Award dated Nofificafiun was far fin: year 1991, and in. Notification is of the: year 1999. They:
years. The claimants are t€1._ of 61;¢" L. percent per year and at that rat'zé"'«VV acfiéigfafiorifg is to be gt-zntcd to claimants, i.¢. dry land and Rs.1,08,000/~ for wet land. A*~*it;.11j~sta3;3.:1j:dij;_ fiéiiéfits. Appeals "3€,s.ri:t1ix~i'j*.-;;£5:*:;t$; *-- '1'he: claimants are not entitled folj' _f0ur: 6i"'d€lay. Sfifl Iuéga 3% Eufigg