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[Cites 0, Cited by 0] [Section 48] [Entire Act]

State of Rajasthan - Subsection

Section 48(2) in Rajasthan Farmers' Participation in Management of Irrigation System rules, 2002

(2)For the Rabi and Kharif seasons, the Project Committee will determine the area to sown based upon the actual availability of water as decided in water distribution and utilisation committee at the beginning of Rabi and Kharif seasons. The water so available shall be allocated among the distributaries committees who in turn will further allocate water to Water Users' Association. Water Users' Association will further distribute water to individual member according to pre-decided schedule/operation plan, maintaining equity and timeliness by adoption for a proper rotational programme.