Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] State of Odisha - Subsection Section 1(b) in The Orissa Cargo Boats (Licensing and Regulation) Rules, 1960 (b)"Port" means the Dharma (Chandbali) Port, the limits of which are defined in Notification No. 1652-IVP-12 Com., dated the 9th June, 1931;
