Section 84B(2)(a) in The M.P. Krishi Upaj Mandi (Mandi Samiti Ka Nirvachan) Rules, 1997

[Cites 0, Cited by 0] [Section 84B(2)] [Section 84B] [Entire Act]

(a)that on the of his election, the elected candidate was not qualified or was disqualified to be chosen to fill the seat; or

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