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Chattisgarh High Court

Smt. Amarjeet Kaur vs Bhupendra Singh 68 Mcc/150/2018 Smt. ... on 23 March, 2018

Author: Prashant Kumar Mishra

Bench: Prashant Kumar Mishra

                                                                             NAFR

                    HIGH COURT OF CHHATTISGARH, BILASPUR

                                   MCC No. 168 of 2018

              • Smt. Amarjeet Kaur W/o Shri Bhupendra Singh Aged About 50
                Years R/o Quarter No.LD-12, Padumnagar, Bhilai-3, Tahsil And
                District Durg, Chhattisgarh

                                                                     ---- Petitioner

                                           Versus

              • Bhupendra Singh S/o Shri Gurumukh Singh Aged About 55 Years
                R/o Samta Colony, B.M.Y. Charoda, Bhilai, Police Station Purani
                Bhilai, District Durg, Chhattisgarh

                                                                   ---- Respondent

For Applicant Shri Jitendra Gupta, Advocate Hon'ble Shri Justice Prashant Kumar Mishra Hon'ble Shri Justice Arvind Singh Chandel Order On Board 23/03/2018

1. The time allowed for submission of paper book is extended by one week from today.

2. Accordingly, FAM No.24/2013, dismissed for non compliance of court order, is restored to its original number.

                          Sd/-                                     Sd/-

                      Judge                                        Judge
                Prashant Kumar Mishra                       Arvind Singh Chandel


Nirala