Chattisgarh High Court
Smt. Amarjeet Kaur vs Bhupendra Singh 68 Mcc/150/2018 Smt. ... on 23 March, 2018
Author: Prashant Kumar Mishra
Bench: Prashant Kumar Mishra
NAFR
HIGH COURT OF CHHATTISGARH, BILASPUR
MCC No. 168 of 2018
• Smt. Amarjeet Kaur W/o Shri Bhupendra Singh Aged About 50
Years R/o Quarter No.LD-12, Padumnagar, Bhilai-3, Tahsil And
District Durg, Chhattisgarh
---- Petitioner
Versus
• Bhupendra Singh S/o Shri Gurumukh Singh Aged About 55 Years
R/o Samta Colony, B.M.Y. Charoda, Bhilai, Police Station Purani
Bhilai, District Durg, Chhattisgarh
---- Respondent
For Applicant Shri Jitendra Gupta, Advocate Hon'ble Shri Justice Prashant Kumar Mishra Hon'ble Shri Justice Arvind Singh Chandel Order On Board 23/03/2018
1. The time allowed for submission of paper book is extended by one week from today.
2. Accordingly, FAM No.24/2013, dismissed for non compliance of court order, is restored to its original number.
Sd/- Sd/-
Judge Judge
Prashant Kumar Mishra Arvind Singh Chandel
Nirala