Calcutta High Court
Shib Krishna Debutter Estate vs Janab Jalaluddin Ahmed Siddique & Ors on 17 March, 2010
Author: Patherya
Bench: Patherya
GA No. 3239 of 2009
CS NO.224 OF 2009
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
SHIB KRISHNA DEBUTTER ESTATE
Versus
JANAB JALALUDDIN AHMED SIDDIQUE & ORS.
BEFORE:
The Hon'ble JUSTICE PATHERYA
Date : 17th March, 2010.
MR.TILAK BOSE,ADVCOATE APPEARS MR.ARNUB DUTTA,ADVOCATE APPEARS FOR PETITIONER SYED NURUL AREFIN,ADVOCATE APPEARS FOR DEFENDANT NOS.1 AND 2 The Court : In place and stead of Mr.Sudip Deb, Dr. Madhusudan Saha Ray, Bar Association, Room No.9 is appointed Special Officer on same terms as set out in the order dated 8th March, 2010.
2
Time to file affidavit-in-opposition is extended by a fortnight; reply, thereto, if any, be filed within two weeks thereafter. Matter to appear in the list five weeks hence.
Out-going Special Officer, In-coming Special Officer and all parties concerned are to act on a photostat signed copy of this order on the usual undertakings.
( PATHERYA, J.) sb/Assistant Registrar(C.R.)