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[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

State of Maharashtra - Subsection

Section 6(1)(e) in The Maharashtra Godawari Marathwada Irrigation Development Corporation Act, 1997

(e)has, directly or indirectly by himself or by any partner, employer or employee, any share or interest, whether-pecuniary or of any other nature, in any contract or employment with, by or on behalf of, the Corporation; or