Patna High Court - Orders
Smt. Vimmi Verma vs The State Of Bihar &Amp; Ors on 21 April, 2011
IN THE HIGH COURT OF JUDICATURE AT PATNA
SLA No.2 of 2011
SMT. VIMMI VERMA
Versus
THE STATE OF BIHAR & ORS
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04. 21.04.2011. Call for the records of Complaint Case No.3164(c)of 2005, Trial No.2241 of 2010 from the Court of Sub Divisional Judicial Magistrate, Patna and list this petition thereafter.
B.Kr. ( Dharnidhar Jha,J.)