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[Cites 0, Cited by 5] [Section 4] [Entire Act]

State of Haryana - Subsection

Section 4(2) in The Punjab Scheduled Roads and Controlled, Areas Restriction of Unregulated Development Act, 1963

(2)The Government shall also cause the contents of the declaration made under sub-section (1) to be published in at least two newspapers printed in a language other than English.