Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Chattisgarh - Section Section 11 in Chhattisgarh Chikitsa Snatkottar Pravesh Pariksha Niyam, 2011 (11)Eligibility for in-service candidates. - Notwithstanding the eligibility conditions laid down in the rule 6 (1) to rule 6(9) -
