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[Cites 0, Cited by 0] [Section 517] [Entire Act]

Bengal Presidency - Subsection

Section 517(d) in Police Regulations, Bengal , 1943

(d)P.R. slips referring to other districts shall be forwarded to the district concerned for information. The number and date of despatch of a P.R. slip shall be quoted in column 8 of B.P. Form No. 84. The station officer shall report to the Superintendent a week after the release whether the released convict has returned home.