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Supreme Court - Daily Orders

The State Of Haryana vs Nishabar Singh on 19 February, 2026

Author: Pamidighantam Sri Narasimha

Bench: Pamidighantam Sri Narasimha

                                           1

     ITEM NO.118                   COURT NO.6                   SECTION IV

                         S U P R E M E C O U R T O F     I N D I A
                                 RECORD OF PROCEEDINGS

                           Civil Appeal   No(s).   15302/2025

     THE STATE OF HARYANA & ANR.                                Appellant(s)

                                          VERSUS

     NISHABAR SINGH & ORS.                                      Respondent(s)

     WITH

     W.P.(C) No. 164/2019 (X)
     C.A. No. 157-158/2026 (III-A)
     C.A. No. 15139-15144/2025 (III-B)
     FOR ADMISSION and I.R. and IA No.1371/2020-EXEMPTION FROM FILING
     C/C OF THE IMPUGNED JUDGMENT

     C.A. No. 15145/2025 (III-B)
     FOR ADMISSION and I.R. and IA No.197467/2019-EXEMPTION FROM FILING
     C/C OF THE IMPUGNED JUDGMENT

     C.A. No. 15163-15166/2025 (III-B)
     IA No. 24761/2020 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
     JUDGMENT

IA No. 24762/2020 - EXEMPTION FROM FILING O.T. C.A. No. 15146-15162/2025 (III-B) IA No. 4620/2020 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT W.P.(C) No. 1368/2020 (X) IA No. 18138/2025 - STAY APPLICATION W.P.(C) No. 43/2021 (X) FOR ADMISSION and I.R. and IA No.4586/2021-EXEMPTION FROM FILING O.T. and IA No.4584/2021-APPROPRIATE ORDERS/DIRECTIONS W.P.(C) No. 92/2021 (X) IA No. 9818/2021 - APPROPRIATE ORDERS/DIRECTIONS IA No. 9819/2021 - EXEMPTION FROM FILING O.T. W.P.(C) No. 152/2021 (X) IA No. 16206/2021 - CLARIFICATION/DIRECTION Signature Not Verified Digitally signed by Jayant Kumar Arora Date: 2026.02.23 W.P.(C) No. 184/2023 (X) 13:57:35 IST Reason:

FOR ADMISSION W.P.(C) No. 880/2023 (X) FOR ADMISSION 2 C.A. No. 15349/2025 (IV) IA INTERVENTION APPLICATION ON IA 236292/2023 IA No. 236292/2023 - INTERVENTION APPLICATION C.A. No. 15359/2025 (IV) IA No.201969/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT and and IA No.201977/2023-PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES IA No. 201958/2023 - CONDONATION OF DELAY IN FILING IA No. 201982/2023 - CONDONATION OF DELAY IN REFILING / CURING THE DEFECTS IA No. 201969/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA No. 201977/2023 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES C.A. No. 15364/2025 (IV) IA No. 155091/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA No. 155092/2023 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES IA No. 177336/2023 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES C.A. No. 15375/2025 (IV) IA No. 200510/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT C.A. 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No. 15345/2025 (IV) IA No. 211260/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT C.A. No. 15353/2025 (IV) IA No. 219690/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT C.A. No. 15356/2025 (IV) IA No. 196053/2024 - EXEMPTION FROM FILING O.T. C.A. No. 15357/2025 (IV) IA No. 234509/2023 - APPROPRIATE ORDERS/DIRECTIONS IA No. 195503/2024 - EXEMPTION FROM FILING O.T. C.A. No. 15358/2025 (IV) IA No. 225684/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA No. 229827/2023 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES C.A. No. 15342/2025 (IV) IA No. 234849/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT C.A. No. 15343/2025 (IV) IA No. 236861/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT C.A. No. 15347/2025 (IV) IA No. 237716/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT C.A. No. 15348/2025 (IV) IA No. 235311/2023 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES C.A. 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No. 15237/2025 (IV) IA No. 218490/2024 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT Diary No(s). 44013/2024 (IV) C.A. No. 15295/2025 (IV) C.A. No. 15311/2025 (IV) IA No. 283228/2024 - DELETING THE NAME OF PETITIONER/RESPONDENT C.A. No. 15338/2025 (IV) IA No. 283148/2024 - DELETING THE NAME OF PETITIONER/RESPONDENT C.A. No. 15297/2025 (IV) C.A. No. 15299/2025 (IV) C.A. No. 15235/2025 (IV) FOR ADMISSION and I.R. C.A. No. 15245/2025 (IV) FOR ADMISSION and I.R. C.A. No. 15241/2025 (IV) IA No. 301771/2024 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT C.A. No. 15303/2025 (IV) FOR ADMISSION C.A. No. 15261/2025 (IV) FOR ADMISSION C.A. No. 15262/2025 (IV) FOR ADMISSION C.A. No. 15236/2025 (IV) FOR ADMISSION C.A. No. 15332/2025 (IV) FOR ADMISSION C.A. No. 15252/2025 (IV) FOR ADMISSION and I.R. C.A. No. 15333/2025 (IV) IA No. 69728/2025 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA No. 69729/2025 - INTERVENTION/IMPLEADMENT C.A. 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No. 15205/2025 (IV) CONMT.PET.(C) No. 529/2025 in SLP(C) No. 3216/2024 (IV) FOR ADMISSION C.A. No. 15329/2025 (IV) C.A. No. 15242/2025 (IV) IA No. 221953/2025 - APPLICATION FOR SUBSTITUTION IA No. 221963/2025 - DELETING THE NAME OF PETITIONER/RESPONDENT IA No. 221957/2025 - PERMISSION TO FILE PETITION (SLP/TP/WP/..) IA No. 221955/2025 - SETTING ASIDE AN ABATEMENT C.A. No. 1-2/2026 (IV) C.A. No. 15337/2025 (IV) C.A. No. 15234/2025 (IV) C.A. No. 15312-15313/2025 (IV) SLP(C) No. 38775/2025 (IV-D) IA No. 337115/2025 - CONDONATION OF DELAY IN FILING IA No. 337117/2025 - CONDONATION OF DELAY IN REFILING / CURING THE DEFECTS IA No. 337116/2025 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT SLP(C) No. 38575/2025 (IV-D) IA No. 337902/2025 - ADDITION / DELETION / MODIFICATION PARTIES IA No. 337901/2025 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT Diary No(s). 6290/2026 (IV-B) FOR ADMISSION and I.R. IA No. 37603/2026 - CONDONATION OF DELAY IN FILING IA No. 37602/2026 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT Diary No(s). 8034/2026 (IV-B) 10 IA No. 43425/2026 - CONDONATION OF DELAY IN FILING IA No. 43428/2026 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA No. 43422/2026 - PERMISSION TO FILE PETITION (SLP/TP/WP/..) Date : 19-02-2026 These matters were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE PAMIDIGHANTAM SRI NARASIMHA HON'BLE MR. JUSTICE ALOK ARADHE Counsel for the parties Mr. B. K. Satija, A.A.G. Mr. Lokesh Sinhal, A.A.G. Ms. Noopur Sinhal, Adv. Mr. Abhinav Bajaj, A.A.G. Ms. Shruti Tripathi, Adv. Mr. Shikhar Narwal, Adv. Ms. Geetashi Chandna, Adv. Mr. Shekhar Raj Sharma, A.A.G. Mr. Harsh Mehla, Adv.
Mr. Pushkar Sharma, Adv. Mr. Samar Vijay Singh, AOR Mr. Sourabh Jindal, Adv. Ms. Divya Sharma, Adv.
Ms. Noopur Singhal, Adv. Ms. Sabarni Som, Adv.
Mr. Sumit Kumar Sharma, Adv. Ms. Seema Sindhu, Adv.
Ms. Kirti, Adv.
Mr. Rajat Sangwan, Adv. Mr. Sarthak Arya, Adv.
Mr. Nikunj Gupta, Adv.
Ms. Aakanksha, Adv.
Mr. Saksham Ojha, Adv.
Ms. Nidhi Narwal, Adv.
Ms. Ishika Gupta, Adv.
Mr. Aman Dev Sharma, Adv. Mr. Gaj Singh, Adv.
Mr. Abhishek Baid, Adv. Mr. Mohit Kumar Bafna, Adv. Mr. Praneet Das, Adv.
Mr. Ravinder Kumar, Adv. Mr. Anup Jain, Adv.
Mr. Ashok Kumar Jain, Adv. M/S. Expletus Legal, AOR Mr. Vishnu Sharma A.s., AOR Mr. Subrat Deb, Adv.
Mrs. Priya Puri, AOR Mr. Gaurav Bhardwaj, Adv.
11
Mr. Anshul Gupta, Adv.
Mr. Sachin Dubey, Adv.
Mr. Sharad Kumar Puri, Adv.
Mr. Sandeep Singh, AOR Mr. M.M.S. Bedi, Sr. Adv. Mr. Ashok Mathur, AOR Ms. Shradha Zutshi, Adv.
Mr. T. V. Ratnam, AOR Mr. Rameshwar Singh Malik, Sr. Adv. Mr. Jitesh Malik, Adv.
Mr. Jatin Hooda, Adv.
Mr. Shamindra Singh Kadian, Adv. Mr. Abhaya Nath Das, Adv. Mr. Gulam Rabbani, Adv. Ms. Sarita Verma, Adv.
Ms. Krishnika Chatterjee, Adv. Mr. Satish Kumar, AOR Mr. Chritarth Palli , AOR Mr. Rajeev Singh, AOR Mr. Pallav Mongia, AOR Mr. Nikhil Beniwal, AOR Dr. Sunil Kumar Agarwal, AOR Mr. Balraj Singh Malik, Adv. Mr. K. Jayakaran, Adv.
Mrs. Amita Agarwal, Adv. Mrs. Shefali Jain, Adv. Mrs. Mamta Singh, Adv.
Ms. Shreya Saurabh, Adv. Ms. Shweta Bhardwaj, Adv. Mr. Amarjeet Sahani, Adv.
Mr. Siddharth Mittal, AOR Mr. Varun Dev Mishra , AOR Mr. Anish R. Shah, AOR Mr. R. Kartikeya, Adv.
Ms. Riddhi Bansal, Adv. Ms. Siddhi Bansal, Adv. Ms. Shagufa Salim, AOR Mr. J. P. Singh, Adv.
Ms. Reema Chauhan, Adv.
Mr. Rajive Bhalla, Sr. Adv. Mr. Shubham Bhalla, AOR Mr. Yajur Bhalla, Adv.
12
Mr. Yash, Adv.
Mr. Rohit Pandey, Adv.
Ms. Ragini Sharma, Adv. Mr. Bharat Upreti, Adv. Mr. Aman Khatri, Adv.
Ms. Neha Verma, Adv.
Mr. Alex Noel Dass, Adv. Mrs. Gauri Bedi, Adv.
Mr. Yadav Narender Singh, AOR Mr. Aseem Mehrotra, Adv. Ms. Deeksha Mehrotra, Adv. Mr. Rohit Singh, Adv.
Mr. Rajeev Singh, Adv.
Mr. Ankit Swarup, AOR Mr. Aryan Rachh, Adv.
Mr. Anubhav Yadav, Adv.
Mr. Harsh Kinra, Adv.
Mr. Dinesh Verma, Adv.
Mr. Harsh Gupta, Adv.
Ms. Goldy Goyal, AOR Mr. Nishanth Patil, AOR Mr. Shambo Nandy , AOR Mr. Himanshu Sharma, AOR Mr. Abhimanue Shrestha, AOR Mr. Karunakar Mahalik, AOR Mr. Samar Vijay Singh, AOR Ms. Anannya Ghosh, AOR Mr. Narender Hooda, Sr. Adv. Mr. Kavya Manuja, Adv.
Ms. Pallvi Hooda, Adv.
Mr. Shiv Bhatnagar, Adv. Dr. Surender Singh Hooda, AOR Mr. Tek Chand Nainawat, Adv.
Ms. Anu Gupta, AOR Ms. Saumya Shikha, Adv.
Mr. Md. Naushad Alam, AOR Mr. Zulfiqar Beg, Adv.
Mr. Feroz Ahmed, Adv.
Mr. Tarun Gupta, AOR Mr. Debashish Baruka, Sr. Adv. Mr. Somiran Sharma, AOR 13 Mr. Ankit Goel, AOR Mr. Sumanth Nookala, AOR Mr. Saurabh Sharma, Adv. Mr. Hitendra Nath Rath, AOR Mr. Ashutosh Ranjan, Adv. Ms. Laxmi, Adv.
Mr. Ravi Kumar Tomar, AOR Mr. Neeraj Kumar Jain, Sr. Adv. Mr. Siddharth Jain, AOR Mr. Sanjay Singh, Adv.
Mr. Umang Shankar, Adv. Mr. Vidyut Kayarkar, Adv. Mr. Shalender Singh Negi, Adv.
Mr. Swastik Verma, AOR Mr. Prashant Bhushan, AOR Mr. Sanchar Anand, Adv. Mr. Apoorva Singhal, AOR Mr. Rajat Rathee, Adv.
Mr. Aman Kumar Thakur, Adv. Mr. Pratimesh, Adv.
Mr. Aman Bhardwaj, Adv.
Mr. Ram Naresh Yadav, AOR Mr. Sarvesh Kumar Yadav, Adv.
Mr. Alok Mittal, Adv.
Ms. Astha Sharma, AOR Mr. Shreyas Awasthi, Adv. Mr. Himanshu Chakravarty, Adv. Ms. Riddhi Jain, Adv.
Jatinder Pal Singh, AOR Mr. A.R.Takkar, Sr. Adv. Mr. A. Venayagam Balan, AOR Ms. Shriya Takkar, Adv. Mr. Manan Takkar, Adv.
Mrs. Santhanalakshmi, Adv.
Mr. Nasir Ahmed, Adv.
Mohd. Muzahir Husain, Adv. Mr. Shahbaz Khan, Adv.
Mr. Zakir Hussain, Adv. Mr. Emamuddin Aazmi, Adv. M/s. Mukesh Kumar Singh And Co., AOR Mr. Nischal Kumar Neeraj, AOR 14 Mr. Deependra Kumar Pathak, Adv. Mr. Virender Kumar, Adv. Mrs. Raj Rani, Adv.
Ms. Garima Kumar, Adv.
Mr. Chandan Kumar Mandal, Adv.
Mr. Daya Krishan Sharma, AOR Mr. Priyabrat Tripathi, Adv. Mrs. Prabhleen Apoorv Shukla, AOR Mr. Ayush Acharjee, Adv.
Mr. Lokesh Sinhal, A.A.G. Mr. Akshay Amritanshu, AOR Mr. Nikunj Gupta, Adv.
Mr. Sarthak Arya, Adv.
Ms. Sarthak Arya, Adv.
Mr. Mayur Goyal, Adv.
Mr. Sarthak Srivastava, Adv. Ms. Seema Sindhu, Adv.
Mr. Abhay Nair, Adv.
Mr. Manoj Swarup, Sr. Adv. Mr. Mukul Kumar, AOR Ms. Preetika Dwivedi, AOR Mr. Ansh Rajauria, Adv. Mr. Abhisek Mohanty, Adv.
Mr. Shrey Kapoor, AOR Mr. Ranbir Singh Yadav, AOR Mr. Prateek Yadav, Adv. Ms. Anzu K. Varkey, Adv. Mr. Puran Mal Saini, Adv. Ms. Shivika Nehra, Adv. Ms. Varsha Chaudhary, Adv. Mr. Radha Yadav, Adv.
Mr. Mohammed Shahrukh, Adv. Mr. Kakani Sridhar, Adv. Mr. Siddhant Agal, Adv.
Mr. Parthiv Goswami, Sr. Adv. Mr. Ravi Bhushan, AOR Mr. Y K Singh, Adv.
Mr. Raunaq Dalal, Adv.
Mr. Sukhinder Singh, Adv. Dr. Vipin Wason, Adv.
Ms. Stuti Wason, Adv.
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Mr. Deepkaran Dalal, AOR Ms. Sakshi Kakkar, AOR Mr. Shakti Singh, Adv.
Mr. Durgesh Ramchandra Gupta, AOR Mr. Piyush Beriwal, AOR Mr. Varun Chugh, Adv.
Ms. Shagun Shahi, Adv.
Ms. Shreya Mittal, Adv. Mr. Prashant Mishra, Adv. Ms. Aisha Singh, Adv.
Ms. Ruchita Srivastava, Adv. Ms. Neha Kamboj, Adv.
Mr. Dev Aaseri, Adv.
Ms. Ms Neha Kamboj, Adv. Mr. Yash Tyagi, Adv.
Mr. Vikash Tyagi, Adv.
Mr. Kartik Sharma, Adv. Mr. Ali Mohammed Khan, Adv. Mr. Saurav Kumar, Adv.
Ms. Harshita Lulla, Adv.
Ms. Goldy Goyal, AOR Ms. Kiran Suri, Sr. Adv. Mr. S. J. Amith, Adv.
Mr. S.j. Amith, Adv.
Ms. Aishwarya Kumar, Adv. Mr. S. Jayadevanna, Adv. Dr. Mrs. Vipin Gupta, AOR Mr. Krishna Kumar, Adv. Ms. Nandani Gupta, Adv.
Ms. Bharti Tyagi, AOR Mr. S. K. Singhi, Adv.
Mr. Ankur Singhi, Adv.
Mr. Akshay Singhi, Adv. Ms. Kanika Bajpai, Adv. Mr. Vikash Kumar, Adv.
Mr. Manoj Swarup, Sr. Adv. Mr. Neelmani Pant, Adv. Ms. Apoorva Singh, Adv. Mr. Hamad Tariq, Adv.
Mr. Mukul Kumar, AOR Ms. Prerna Singh, Adv.
Mr. Guntur Pramod Kumar, AOR Mr. Keshav Singh, Adv.
16
Mr. B. K. Satija, AOR Mr. Amit Kumar Singh, AOR Ms. K Enatoli Sema, Adv. Ms. Chubalemla Chang, Adv. Mr. Prang Newmai, Adv.
Mr. Prashant Rawat, AOR Mr. A. N. Arora, AOR Ms. Pallavi Langar, AOR Mr. Sujeet Kumar Chaubey, Adv.
Mr. Sabarish Subramanian, AOR Mr. Lokesh Sinhal, A.A.G. Mr. Akshay Amritanshu, AOR Mr. Nikunj Gupta, Adv.
Mr. Sarthak Arya, Adv.
Mr. Sarthak Srivastava, Adv. Mr. Mayur Goyal, Adv.
Ms. Seema Sindhu, Adv.
Mr. Abhay Nair, Adv.
Mr. Ravi Vashisht, Adv.
Mr. Sravan Kumar Karanam, AOR Mr. S. D. Sanjay, A.S.G. Mr. Shubh Sharma, Adv.
Mr. Shubham Prakash Mishra, Adv. Ms. Chitrangda Rastravara, Adv. Mr. Khushal Kolwar, Adv. Mr. Praneet Pranav, Adv. Mr. Pallav Mongia, Adv. Mr. Yogesh Vats, Adv.
Dr. N. Visakamurthy, AOR Mr. Yogesh Vats, Adv.
Ms. Sukanya Lal, AOR Ms. Deepanwita Priyanka, AOR Mr. S. Biswal, Adv.
Mr. Ajay Marwah, AOR Ms. Chitrangda Rastravara, Adv. Mr. Pallav Mongia, Adv. Mr. Praneet Pranav, Adv. Mr. Amrish Kumar, AOR Mr. Daksh Kadian, Adv.
17
Mr. Aabhas Kshetarpal, AOR Mr. Dhiliban Varadarajan, Adv. Mr. Harsh N Dudhe, Adv.
Mr. Shivam Wadhwa, Adv.
Mr. Mahesh Thakur, AOR Mr. Narveer Yadav, Adv. Mr. Siddhartha Sati, Adv.
Ms. Mrinal Kanwar, AOR Mr. Vaibhav Rajsingh Rathore, Adv. Mr. Dinesh Kumar Chouhan, Adv. Ms. Nandini Singh Parmar, Adv.
Dr. Surender Singh Hooda, AOR Mr. Arvind Singh Sangwan, Sr. Adv. Mr. Shantanu Singh Sangwan, Adv. Ms. Monika Anand, Adv.
Ms. Tina Garg, AOR Mr. Kailash Prashad Pandey, AOR Mr. Anil Kumar, AOR Mr. Manoj Swarup, Sr. Adv. Mr. Neelmani Pant, Adv. Ms. Apoorva Singh, Adv. Mr. Hamad Tariq, Adv.
Mr. Mukul Kumar, AOR Mr. Siddharth Mittal, AOR Mr. Prabhas Bajaj, AOR Mr. Alok Singh, Adv.
Mr. Sandeep Kumar Singh, Adv. Mr. Ankit Borker, Adv.
Mr. Vinay Namdeo Bambole, Adv. Ms. Shivangi Singh, Adv. Mr. Raj Shekhar Sharma, Adv. Ms. Alpana Sharma, AOR UPON hearing the counsel the Court made the following O R D E R
1. Mr. B.K. Satija, learned Additional Advocate General, started his arguments at 12.20 PM and was on his legs when the Court rose 18 for the day.
2. Re-list the matter on 25.02.2026 as Part Heard.

(JAYANT KUMAR ARORA) (NIKITA SINGH) ASTT. REGISTRAR-cum-PS COURT MASTER