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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(iii) in The U.P. Milk and Milk Products Regulation Order, 1986

(iii)to the use of milk for the manufacture of and to the sale, supply or export of infant milk food or any by-product like cream (including the derivatives such as butter or Ghee) produced in the process of manufacture or such infant milk food, or