Bombay High Court
M/S. Madhoor Mangal Associates vs Madhoor Mangal Avenue Phase-I, ... on 12 June, 2019
Author: Prakash D. Naik
Bench: A.A. Sayed, Prakash D. Naik
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wp-9883-15.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION NO. 9882 OF 2015
Bhalchandra Dattatrey Phatak And Ors ... Petitioners.
V/S
Deputy Collector (acquisition) And Ors ... Respondents.
WITH
WRIT PETITION NO. 8856 OF 201
WITH
WRIT PETITION NO. 8862 OF 2015S
WITH
WRIT PETITION NO. 9883 OF 2015
WITH
WRIT PETITION NO. 9884 OF 2015
WITH
WRIT PETITION NO. 9885 OF 2015
WITH
WRIT PETITION NO. 9886 OF 2015
WITH
WRIT PETITION NO. 9887 OF 2015
WITH
WRIT PETITION NO. 9888 OF 2015
WITH
WRIT PETITION NO. 9889 OF 2015
WITH
WRIT PETITION NO. 11515 OF 2015
WITH
WRIT PETITION NO. 11138 OF 2015
WITH
WRIT PETITION NO. 11513 OF 2015
WITH
WRIT PETITION NO. 3734 OF 2016
Mr.A.D.Jadhav i/by Mr. S.S. Kulkarni for the Petitioners in all matters.
Mr. A. A. Kumbhakoni, Advocate General a/w.Mrs. P. N. Diwan, AGP for the
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wp-9883-15.doc
State-Respondent Nos. 1 to 4.
Ms.Kalyani Wagle h/f Sapana Rachure for the Applicant in CAWST/7844/19.
...
CORAM : A.A. SAYED &
PRAKASH D. NAIK, JJ.
DATED : 12 JUNE 2019 P.C.:
Stand over to 24 July 2019.
2. Ad-interim protection granted earlier to continue till then.
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