Section 24(4) in Karnataka Ayurvedic, Naturopathy, Siddha, Unani And Yoga Practitioners' Registration And Medical Practitioners' Miscellaneous Provisions Act, 1961
(4)The report of a visitor shall be treated as confidential unless in any particular case thePresident of the Board otherwise directs:Provided that if the State Government requires a copy of the report by a visitor, the Board shall furnish the same.
