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[Cites 0, Cited by 0] [Section 34(4)] [Section 34] [Entire Act]

Union of India - Subsection

Section 34(4)(ii) in The Medical Devices Rules, 2017

(ii)licence for additional medical device manufactured at the same manufacturing site shall be made by the same authorized agent accompanied with fee as specified in the Second Schedule and respective documents as specified in the Fourth Schedule.