Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8A] [Entire Act] State of West Bengal - Subsection Section 8A(7) in West Bengal Value Added Tax Act, 2003 (7)The Settlement Commission shall sit in the bench of three members at such place, and discharge its functions in such manner, as may be prescribed.
