Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 117A] [Entire Act] State of Chattisgarh - Subsection Section 117A(ii) in The Chhattisgarh Municipalities Act, 1961 (ii)grant(s) received from the Central/State Government or any other agency for development of the slum area.
